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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(4)(e) in Karnataka Secondary Education Examination Board Act, 1966

(e)[eight] [Substituted by Act 1 of 1995 w.e.f. 1.6.1995.] Officers of the Department of Public Instruction, who are in charge of Commercial Education, Home Science Education, Arts and Crafts, Music, Drama and Dance, Hindi Education, Sanskrit Education [State Education Unit] [Inserted by Act 1 of 1995 w.e.f. 1.6.1995.] and Physical Education, designated by the State Government;