Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Gujarat - Section Section 129A in The Gujarat Municipalities Act, 1963 129A. [ [Section 129-A were inserted by Gujarat 15 of 1994, section 3.] [Framing of actroi]] Sections 128 to 129A were deleted by Gujarat 14 of 2001, section 6.(6)Powers of State Government in respect of Municipal taxes.
