Supreme Court - Daily Orders
K. Vasudevan(D) By Lrs & Ors Thr. Poa vs K. Vasudevan(D) By Lrs Thr. Poa on 20 August, 2014
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C.)NOS. 655-656 OF 2014
IN
SPECIAL LEAVE PETITION (CIVIL) NOS.714-715 OF 2014
K. VASUDEVAN(DEAD) THROUGH LRS. & ORS. PETITIONER(S)
VERSUS
SMT. DHANALAKSHMI & ORS RESPONDENT(S)
O R D E R
Application for permission to hear the review petitions in open court is rejected.
We have gone through the Review Petitions and the connected papers. We see no reason to interfere with the order impugned. The Review Petitions are, accordingly, dismissed.
.....................J. (H.L. DATTU) .....................J. (C. NAGAPPAN) New Delhi;
August 20, 2014 Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.08.21 10:04:57 IST Reason: CHAMBER MATTER SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) Nos. 655-656/2014 In SLP(C) Nos. 714-715/2014 K. VASUDEVAN(D)THR. LRS & ORS Petitioner(s) VERSUS SMT.DHANALAKSHMI & ORS Respondent(s) (With appln.(s) for directions and permission to file addl. Documens and open court hearing and office report) Date : 20/08/2014 This petition was circulated today. CORAM :
HON’BLE MR. JUSTICE H.L. DATTU HON’BLE MR. JUSTICE C. NAGAPPAN By Circulation UPON perusing papers the Court made the following O R D E R Application for permission to hear the review petitions in open court is rejected.
The Review Petitions are dismissed, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Signed order is placed on the file)