Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(d) in Farmers' Produce Trade and Commerce (Promotion and Facilitation) Rules, 2020 (d)Words and expressions used in the rules and not defined, but defined in the Ordinance shall have the meanings as assigned to them in the Ordinance.
