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[Cites 0, Cited by 0] [Section 21B(4)] [Section 21B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21B(4)(e) in Andhra Pradesh Co-Operative Societies Rules, 1964

(e)The Election Officer shall at the close of the time fixed for the receipt of nomination papers prepare and display on notice board of the society, a list of nominations received by him in Form-III