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[Cites 0, Cited by 0] [Section 282] [Entire Act]

Union of India - Subsection

Section 282(28) in Cantonments Act, 1924

(28)the regulation or prohibition for purposes of sanitation or the prevention of disease or the promotion of public safety or convenience, of any act which occasions or is likely to occasion a nuisance, and for the regulation or prohibition of which no provision is made elsewhere by or under this Act;