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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2) in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

(2)Nothing in sub-rule (1) shall apply to any meeting, reception, party conference or entertainment, which is held in pursuance of a recognized religious usage or custom.