Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Himachal Pradesh - Subsection

Section 82(1)(a) in The Himachal Pradesh Excise Act, 2011

(a)any right, privilege, obligation or liability acquired, accrued or incurred under the said Act; or