Bombay High Court
Mig (Bandra) Realtors And Builders ... vs The Honble Controlling Revenue ... on 21 August, 2019
Author: Akil Kureshi
Bench: Akil Kureshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 679 OF 2018
G. M. Developers ....Petitioner
V/S
The State Of Maharashtra And 3 Ors ....Respondent
WITH WRIT PETITION NO. 781 OF 2018 Pratapbhai K. Kanabar And 2 Ors ....Petitioner V/S The State Of Maharashtra And 5 Ors ....Respondent WITH WRIT PETITION NO. 1556 OF 2017 Aditya Developers ....Petitioner V/S The State Of Maharashtra And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2310 OF 2016 Mangesh Kadam And Anr ....Petitioner V/S The State Of Maharashtra And 5 Ors ....Respondent WITH WRIT PETITION NO. 1592 OF 2018 Visalakshi Swaminathan And Anr ....Petitioner V/S Page 1/4 ::: Uploaded on - 21/08/2019 ::: Downloaded on - 22/08/2019 03:53:00 ::: The State Of Maharashtra And 5 Ors ....Respondent WITH WRIT PETITION NO. 986 OF 2019 Kona Seema Chsl. And 2 Ors. ....Petitioner V/S The State Of Maharashtra And 4 Ors. ....Respondent WITH WRIT PETITION NO. 1996 OF 2018 Jayesh Kantilal Shah And 17 Ors. ....Petitioner V/S The State Of Maharashtra And 5 Ors. ....Respondent WITH WRIT PETITION NO. 3578 OF 2018 Silvex Developers Pvt Ltd. ....Petitioner V/S The State Of Maharashtra And 3 Others ....Respondent WITH WRIT PETITION NO. 813 OF 2018 Aum Gm Heights ....Petitioner V/S The State Of Maharashtra And 3 Ors ....Respondent WITH WRIT PETITION NO. 3513 OF 2018 Virendra Hasmukhbhai Bhagat And 2 Ors ....Petitioner V/S Page 2/4 ::: Uploaded on - 21/08/2019 ::: Downloaded on - 22/08/2019 03:53:00 ::: The State Of Maharashtra Ministry Of Revenue ....Respondent And Forest And 37 Ors WITH WRIT PETITION NO. 2521 OF 2018 Mig (bandra) Realtors And Builders Pvt.ltd. ....Petitioner V/S The Honble Controlling Revenue Authority And ....Respondent Inspector General Of Reg.and Cont. Of Stamps Pune And 2 Ms.Jyoti Sanap i/by M/s.V.Deshpande & co. for Petitioner in WP 781/2018 Mr.P.N.Vora i/by Pramod Kumar & Co, for Petitioner in WP 1556/2017 and Wp 3513/2018 and for R.No.5 in WP 2310/2016 Ms.Manshi Vora i/by J.Law Assoc. for Petitioner in Wp 986/2019 Mr.Sunil Sharma, for Petitioner in WP 1996/2018 Ms.Rujuta Patil i/by Negandhi Shah and Himayatullah, for Petitioner in WP 2521/2018 Ms.G.R.Shastri, Addl GP for the state in WP 679/2018,WP 781/2018,WP 813/2018, WP 1996/2018 Mr.G.W.Mattos, AGP for the state in WP 2310/2016, WP 1592/2018 Mr.S.B.Gore, AGP for the state in WP 2521/2018 Mr.A.L.Patki, AGP for the state in WP 3513/2018, WP 986/2019 Mr.Himanshu Takke, AGP for the state in WP 3578/2018 for Res.nos. 1 And 3 Ms.Sunita Varma i/by Pankaj Dwivedi, for R.No.5 in WP 3513/2018 CORAM : AKIL KURESHI & Page 3/4 ::: Uploaded on - 21/08/2019 ::: Downloaded on - 22/08/2019 03:53:00 ::: S.J. KATHAWALLA, JJ DATE : 21st August, 2019 P.C. :
Stand over to 25/09/2019 at 3.00 pm. ( ASSOCIATE ) Page 4/4 ::: Uploaded on - 21/08/2019 ::: Downloaded on - 22/08/2019 03:53:00 :::