Section 7(1)(A) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(A)the practice of making any statement, whether in writing or by visible representation which,-

(i)falsely represents that the services are of a particular standard or grade ;

(ii)represents that the promoter has approval or affiliation which such promoter does not have ;

(iii)makes a false or misleading representation concerning the services ;

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