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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(2) in Pilikula Development Authority Act, 2018

(2)The Advisory Committee may if it deems necessary invite any person who is an expert in the field of Culture, Wildlife, Plant Life, Science, Technology, Environment, Heritage, Fisheries, Tourism and other related fields.