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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(3)Every licensed harbour craft plying within the port shall carry such number of life buoys as may be considered reasonable by the Deputy Conservator and of a type approved by him and every such harbour craft shall carry in addition, such buoyant apparatus as may be considered necessary by the Deputy Conservator.