Supreme Court - Daily Orders
Col Ramneesh Pal Singh vs Sugandhi Aggarwal on 24 July, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, Indira Banerjee
ITEM NO.7 Court 4 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No(s). 1208-1212/2020 in SLP (C) Nos.
6861-6865/2020
(Arising out of impugned final judgment and order dated 08-06-2020 in
SLP(C) No. No. 6861/2020 08-06-2020 in SLP(C) No. No. 6862/2020 08-06-
2020 in SLP(C) No. No. 6863/2020 08-06-2020 in SLP(C) No. No. 6864/2020
08-06-2020 in SLP(C) No. No. 6865/2020 passed by the Supreme Court Of
India)
COL RAMNEESH PAL SINGH Petitioner(s)
VERSUS
SUGANDHI AGGARWAL Respondent(s)
IA No. 65981/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 64053/2020 - STAY APPLICATION
Date : 24-07-2020 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) By Courts Motion
Ms. Gauri Neo Rampal, AOR
Petitioner in-person
For Respondent(s) Respondent in-person
UPON hearing the counsel the Court made the following
O R D E R
After hearing the petitioner in-person, his Advocate and the respondent in-person, we are of the view that the trial Court must complete final hearing of all the matters before it positively within one month from today. Neither party will ask for an adjournment. The Execution Application will also be decided along with the main petition.
Signature Not VerifiedDigitally signed by SUSHMA KUMARI
Miscellaneous Applications stand disposed of. BAJAJ Date: 2020.07.24 16:07:21 IST Reason: Pending applications, if any, also stand disposed of.
(R. NATARAJAN) (NISHA TRIPATHI)
ASTT. REGISTRAR-cum-PS BRANCH OFFICER