Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73(1) in The M.P. Factories Rules, 1962

(1)Suitable protecting devices such as tight fitting clothes, foot wears, gloves, finger guards, goggles, head gears, life belts, scaffoldings, non-skid ladders, respirators, gas masks, etc., shall be maintained and used on all such processes which are likely to cause injuries to workers, if not used.