Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 9 in Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999

9.

The Commission may specify the condition of service applicable to an officer or an employee appointed by the Commission including those on contract basis or on deputation.