Allahabad High Court
Alla Sharma vs State Of U.P. on 2 February, 2024
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:18560 Court No. - 76 Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 14605 of 2023 Applicant :- Alla Sharma Opposite Party :- State of U.P. Counsel for Applicant :- Anurag Sharma Counsel for Opposite Party :- G.A. Hon'ble Sameer Jain,J.
1. Disposed off.
2. For detailed order, see order of the date passed in Criminal Misc. Anticipatory Bail Application U/s 438 Cr.P.C. No. 14525 of 2023 (Sanjay Sharma Vs. State of U.P.) Order Date :- 2.2.2024 KK Patel