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Allahabad High Court

Alla Sharma vs State Of U.P. on 2 February, 2024





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:18560
 
Court No. - 76
 

 
Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 14605 of 2023
 

 
Applicant :- Alla Sharma
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Anurag Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Sameer Jain,J.
 

1. Disposed off.

2. For detailed order, see order of the date passed in Criminal Misc. Anticipatory Bail Application U/s 438 Cr.P.C. No. 14525 of 2023 (Sanjay Sharma Vs. State of U.P.) Order Date :- 2.2.2024 KK Patel