Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Andaman and Nicobar Islands - Section

Section 54 in The Andaman and Nicobar Islands Port Rules, 2004

54. Navigable channel.

- Every inland vessels shall navigate so as to keep free the navigable channel required by sea-going vessels moving within the port.