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[Cites 0, Cited by 1] [Section 34(1)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1)(a) in The Copyright Act, 1957

(a)a copyright society may accept from an 'author and other owners of right exclusive authorisation to administer any right in any work by issue of licences or collection of licence fees or both; and