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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1A) in Madurai-Kamaraj University Act, 1965

(1A)[ The Secretary to Government in-charge of Health and Family Welfare;] [Item 1 (A) was inserted by 3 (a) (ii) of Tamil nadu Universities Laws (Amendment) Act, 1986 (Tamil Nadu Act No. 75 of 1986).]