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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of Karnataka - Subsection

Section 118(1)(b) in Karnataka Co-Operative Societies Act, 1959

(b)the removal of a committee [or member thereof] [Inserted by Act 2 of 2000 w.e.f. 20.06.2000.];