Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act] State of Odisha - Subsection Section 88(2)(a) in The Orissa Municipal Employees' Pension Rules, 1989 (a)the Executive Officer of the concerned Council shall address the widow or widower in Form No. XI for making a claim in Form No. XII;