Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(b) in Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987

(b)all persons interested in the objection, except such (if any) of them as have consented without protest to receive payment of compensation determined; and