52BB. [ Persons not to be released on probation. [Inserted by Tamil Nadu Act No. 9 of 1979.]
- Except as provided in section 52-B, notwithstanding anything contained in the Code of Criminal Procedure, 1973 (Central Act 2 of 1974) and the Probation of Offenders Act, 1958 (Central Act 20 of 1958), no person convicted under this Act shall be released on probation or with admonition.]
