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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1)(d) in Andhra Pradesh Tax on Luxuries Act, 1987

(d)knowingly collects from any person any amount by way of tax in excess of the amount of tax payable by him under the provisions of this Act; or