Section 8(1) in Jodhpur Development Authority Appellate Tribunal Rules, 2017
(1)As soon as the appeal is admitted, the Tribunal shall order to,-(i)issue notices in Form No. II to the respondents; and(ii)issue notice for production of records in the Form No. III to the appellant or respondents;Explanation. - Notices in the name of the Authority shall be issued to the Secretary of the Authority.
