Rajasthan High Court - Jaipur
Rajesh Kumar Sharma Son Of Shri Prem ... vs Smt. Jyoti Sharma Wife Of Shri Rajesh ... on 9 January, 2020
Author: Goverdhan Bardhar
Bench: Goverdhan Bardhar
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 1824/2018
Rajesh Kumar Sharma Son Of Shri Prem Prakash Sharma
(Virodhi)
----Petitioner
Versus
Smt. Jyoti Sharma Wife Of Shri Rajesh Kumar Sharma, D/o Shri
Om Prakash Sharma, By Caste Brahmin
----Respondent
For Petitioner(s) : Mr. B.M. Sharma For Respondent(s) :
HON'BLE MR. JUSTICE GOVERDHAN BARDHAR Order 09/01/2020 Issue notice of revision petition as well as stay application, returnable within six weeks.
List this case, along with S.B. Cr. Revision Petition No.1362/2015, as prayed.
In the meanwhile, effect and operation of impugned order dated 01.09.2018, shall remain stayed.
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