Delhi High Court - Orders
Shine Impex & Ors vs Modicare Limited on 24 March, 2026
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 431/2024, I.A. 41652/2024 (Delay of 24 days
in Re-filing the petition), I.A. 41812/2024 (Stay) & I.A.
42403/2024 (Addl.Doc)
SHINE IMPEX & ORS. .....Petitioners
Through: Mr. Vijay Pal Sharma and Ms.
Saumya Sharma, Advocates.
versus
MODICARE LIMITED .....Respondent
Through: Mr. Sandeep Thukral, Mr.
Kunal Kher, Mr. Manuj
Gautam and Ms. Sana Thukral,
Advocates.
CORAM:
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 24.03.2026
1. Learned counsel appearing on behalf of the Respondent seeks and is granted a further period of four (04) weeks to file the Reply to the present Petition.
2. Rejoinder thereto, if any, be filed within a period of three (03) weeks thereafter.
3. List on 24.08.2026.
HARISH VAIDYANATHAN SHANKAR, J.
MARCH 24, 2026/nd/kr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/03/2026 at 21:56:22