Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(1)No ballot paper shall be issued to any voter before the hour fixed for the commencement of the poll.