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State of Chattisgarh - Section

Section 7 in Chhattisgarh Nagar Palika Mohalla Samiti (Constitution, Functions, Powers and Procedure for Conduct of Business) Rules, 2005

7. Sources of Income of the Mohalla Samiti.

- The Sources of Income of the mohalla samiti shall be as follows :-
(a)funds received from Central Government, State Government or Municipality.
(b)funds collected from the resident for the development of Mohalla as donations.
(c)funds received from any other sources.