Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] State of Himachal Pradesh - Subsection Section 10(1) in Himachal Pradesh Registration of Tourist Trade Act, 1988 (1)Every person intending to operate a hotel in a tourist area shall, before operating the hotel, apply for registration to be prescribed authority in the prescribed manner.
