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State of Uttar Pradesh - Section

Section 160 in The General Rules (Civil), 1957

160. Wrappers.

- The use of Form No. 10 is prescribed for the wrapper for Parts I and II in civil court suits, the use of Form No. 11 is prescribed for the wrapper for Parts I and II in Small Cause Courts suit; the use of Form No. 12 is prescribed for the wrapper for Part I in appeals to a civil court and the use of Form No. 14 is prescribed for the wrapper for all miscellaneous cases.