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State of Jammu-Kashmir - Section

Section 31 in Jammu and Kashmir Shops and Establishments Act, 1966

31. Cleanliness

— The premises of every establishment shall be kept clean and free from effluvia arising from any drain or privy or other nuisance and shall be cleaned at such times and by such methods as may be prescribed. These methods may include limewashing, colour-washing, painting, varnishing, disinfecting and deorising.