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State of Bihar - Section

Section 32 in Rules Made Under Bengal Ferries Act, 1885

32. A register in the following form showing the demand and collection on account to rents payable for tolls of the Patna-Ganges Ferries shall be kept up by the Magistrate:-

Receipts on account of ferry...................formed by................at an annual rent of Rs .............Signature of Officer holding sales.
Serial no. Details of payments Amount Payment
Amount Date No. of challan Initials of Magistrate Initials of Treasury Officer Remarks
1 2 3 4 5 6 7 8 9