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State of Bihar - Section
Section 32 in Rules Made Under Bengal Ferries Act, 1885
32. A register in the following form showing the demand and collection on account to rents payable for tolls of the Patna-Ganges Ferries shall be kept up by the Magistrate:-
Receipts on account of ferry...................formed by................at an annual rent of Rs .............Signature of Officer holding sales.| Serial no. | Details of payments | Amount | Payment | |||||
| Amount | Date | No. of challan | Initials of Magistrate | Initials of Treasury Officer | Remarks | |||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |