Section 46 in The Netaji Subhas Open University Act, 1997
46. Inrerim Board of Studies.
(1)The Advisory Committee shall constitute an Interim Board of Studies in each subject under the respective School of Studies. The Interim Board of Studies shall consist of the following members:-(a)the Vice-Chancellor-Chairman;(b)the concerned Director-Vice-Chairman;(c)the concerned Reader and the concerned Lecturer, who are lesson-writers;(d)two Teachers of Universities or Colleges who are experts in the subject, selected by the Vice-Chancellor;(e)specialist or specialists in the concerned subject from the panel of advisers prepared under section 45, selected by the Advisory Committee.(2)The Interim Board of Studies shall prescribe the syllabus and course content of each subject, formulate the teaching programme and decide the teaching aids, and shall function till the Schools of Studies are constituted and commence functioning.
