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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(n) in The Himachal Pradesh National Law University Act, 2016

(n)to appoint persons as Professors, Associate Professors, Assistant Professors, teaching assistants and visiting faculty or otherwise as teachers and researchers of the University and other classes of employees;