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Himachal Pradesh High Court

Khem Chand & Ors. vs . Anti Devi And Ors. on 15 July, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

.

Khem Chand & ors. Vs. Anti Devi and ors.

RSA No. 458 of 2017 15.07.2022 Present: Ms. Kavita Kajal, Advocate, vice Mr. Atharav Sharma, Advocate, for the appellants.

Mr. Janesh Gupta, Advocate, for respondent No.1.

None for respondents No. 2(a), 2(b) and 2(c).

CMP(M) No. 886 of 2022 Learned counsel for respondent No. 1 seeks time to file reply. Be positively filed on or before the next date.

List on 02.09.2022.

( Satyen Vaidya ) Judge 15th July, 2022 (sushma) ::: Downloaded on - 15/07/2022 20:09:47 :::CIS