Supreme Court - Daily Orders
Wind World India Limited vs Enercon Gmbh on 26 April, 2022
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.11 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18147/2019
(Arising out of impugned final judgment and order dated 24-06-2019
in CA No.316/2019 passed by the High Court Of Judicature At Bombay)
WIND WORLD INDIA LIMITED Petitioner(s)
VERSUS
ENERCON GMBH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.112388/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.112386/2019-PERMISSION TO
FILE SYNOPSIS AND LIST OF DATES )
WITH
SLP(C) No.18519/2019 (IX)
(FOR ADMISSION and IA No.115265/2019-PERMISSION TO FILE SYNOPSIS
AND LIST OF DATES and IA No.115100/2019-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 18436/2019 (IX)
(FOR ADMISSION and I.R. and IA No.114669/2019-PERMISSION TO FILE
LENGTHY LIST OF DATES and IA No.115150/2019-PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 26-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For the parties(s) Dr. Abhishek Manu Singhvi,Sr.Adv.
Mr. Vivek Jain, AOR
Ms. Suchitra Kunbhat,Adv.
Mr. Nitin Sharma,Adv.
Mr. E. C. Agrawala, AOR
Mr. Vivek A. Vashi, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters before a Bench of which one Signature Not Verified Digitally signed by BALA PARVATHI Date: 2022.04.27 of us (L.Nageswara Rao,J) is not a member.
17:43:55 IST Reason: (B.Parvathi) (Anand Prakash) Court Master Court Master