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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Sikkim - Subsection

Section 63(1) in Sikkim Panchayat Act, 1993

(1)An Adhakshya, or an Up-Adhyaksha or a member of a Zilla Panchayat may resign his office by notifying in writing his intention to do so to the Prescribed Authority and on such resignation being accepted the Adhakshya or the Up-Adhakshya or the member shall vacate his office and casual vacancy shall be deemed to have occurred in such office;Provided that a person tendering resignation may withdraw his resignation before it is accepted.