Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(6) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(6)Where any Petition is required to be published in newspaper, it shall be done within such time as the Commission may direct and unless otherwise directed by the Commission such publication shall be made in one issue each of a daily newspaper in English language and in Hindi language having wide circulation in the area as decided by the Commission.