Allahabad High Court
Mulayam Singh Yadav vs Union Of India And Others on 14 July, 2010
Author: Rakesh Sharma
Bench: Rakesh Sharma
Court No. - 30 Case :- WRIT - A No. - 24792 of 2007 Petitioner :- Mulayam Singh Yadav Respondent :- Union Of India And Others Petitioner Counsel :- Prem Chandra,Narendra Mohan Respondent Counsel :- A.S.G.I.,Shamim Ahmad Hon'ble Rakesh Sharma J.
Hon'ble Raiesh Daval Khare.J. List on 22nd July, 2010, as requested by the learned Standing Counsel, Central Government.
Order Date :- 14.7.2010 Bhaskar