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State of Madhya Pradesh - Section

Section 29 in The M.P. Vishwavidyalaya Adhiniyam, 1973

29. [ Powers and functions of Board of Studies. [Substituted by M.P. Act No. 8 of 1986.]

- Subject to the provisions of Section 34-A, the Board of Studies shall have such powers and perform such functions as may be prescribed by the Statutes.]