Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(5)] [Section 57] [Entire Act] State of Jammu-Kashmir - Subsection Section 57(5)(B) in The Registration Act, 1977 (1920 A.D.) (B)As to the procedure on admitting to registration.