Section 29(2) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997
(2)Every nomination paper presented under Rule 30 shall be-(a)In the case of election of Agriculturists representative in Form 5;(b)In the case of election of Trader's representative in Form 6;(c)In case of election of Chairman of Mandi Committee in Form 7.
