Madhya Pradesh High Court
Anil Saket vs The State Of Madhya Pradesh on 23 May, 2022
Author: Vishal Mishra
Bench: Vishal Mishra
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 19926 of 2022 (ANIL SAKET Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 23-05-2022 None present for the parties even in the second round.
Adjourned.
List the matter after summer vacation.
(VISHAL MISHRA) V. JUDGE DUBEY/-
Signature SAN Not Verified Digitally signed by ARVIND KUMAR DUBEY Date: 2022.05.24 12:37:03 IST