Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 31 in The Maharashtra Electricity (Supply) Rules, 1963

31. Meetings of the Committees.

- Meetings of the Committees shall be held on such dates and at such places as maybe notified by the Secretary to the Committee concerned. Between two such meetings there shall not be an interval of more than six months.