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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(6) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(6)the upper age limit mentioned above shall be 50 years in the case of reservist namely the defence service personnel who were transferred to the Reserve;