Section 10 in The Tamil Nadu Compulsory Censorship of Publicity Material Act, 1987
10. Punishment of abettor.
- Whoever in any manner whatsoever causes, procures, counsels, aids, abets or is accessory to the commission of any offence under sub-section (1) or sub-section (2) of section 9 shall be punished with the punishment provided for the offence.
