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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Gujarat - Subsection

Section 43(i) in Veer Narmad South Gujarat University Act, 1965

(i)the Secondary School Certificate Examination [***] [Words 'in the eleventh standard' deleted by Gujarat 14 of 2002, dated 6,h April 2002 (w.e.f. 01-08-2002).] or the Higher Secondary School Certificate Examination] [conducted by the Gujarat Secondary and Higher Secondary Education Board] [Substituted for 'conducted by the Gujarat Secondary Education Board' by Gujarat 14 of 2002, dated 6th April 2002 (w.e.f. 01-08-2002).] in such subjects and with such standards of attainment as may be prescribed by the Statutes, or