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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1)(v) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

(v)the estimated cost of the proposed work of improvement and the amount which the application is prepared to meet either out of his personal resources or in the form of manual labour; and