Supreme Court - Daily Orders
Health For Millions Tr.Legal Advisor vs Union Of India . on 23 February, 2015
Bench: Chief Justice, A.K. Sikri
ITEM NO.66 COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 16/2014 in Writ Petition(s)(Civil) No(s). 549/2008
HEALTH FOR MILLIONS TR.LEGAL ADVISOR Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(For directions and office report)
Date : 23/02/2015 This application was called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Prashant Bhushan,Adv.
Mr. Pranav Sachdeva, Adv.
For Respondent(s) Mr. Ranjit Kumar, Sr. Adv.
Ms. Binu Tamta, Adv.
Ms. Shweta Garg, Adv.
Mr. D.S. Mahra,Adv.
rr.3 Dr. Rajeev Dhawan, Sr. Adv.
Mr. Ajay Aggarwal, Adv.
Ms. Kanika Gomber, Adv.
Mr. Prabal Mehrotra, Adv.
Mr. Rajan Narain,Adv.
rr.2 Mr. Sajan Poovayya, Sr. adv.
Mr. Ajay Aggarwal, Adv.
Ms. Kanika Gomber, Adv.
Mr. Prabal Mehrotra, Adv.
Mr. Rajan Narain,Adv.
Ms. Shirin Khajuria,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified
Not to be listed before Hon'ble the Chief Digitally signed by Justice of India. Charanjeet Kaur Date: 2015.02.23 17:38:34 IST Reason:
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar